Smt Koyali And Anr vs State And Anr
2022 Latest Caselaw 1023 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2220/2017

Smt Koyali And Anr.

----Petitioner Versus State And Anr.

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/01/2022

List on 25.01.2022.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J 130-Arun/-

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