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Govind Singh Charan vs State Of Rajasthan
2022 Latest Caselaw 2153 Raj

Citation : 2022 Latest Caselaw 2153 Raj
Judgement Date : 7 February, 2022

Rajasthan High Court - Jodhpur
Govind Singh Charan vs State Of Rajasthan on 7 February, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5869/2021

Govind Singh Charan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Surendra Surana (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/02/2022

Learned Public Prosecutor has submitted the factual report

which is taken on record.

List after a week.

(VIJAY BISHNOI),J SURABHII/10-

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