Assistant Er J V V N L And Ors vs Manna Ram
2022 Latest Caselaw 1600 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                              S.B. Civil Misc. Stay Application No.1156/2017
                                                                          In
                                                 S.B. Civil Second Appeal No. 200/2017

                                   Assistant Er J V V N L And Ors
                                                                                                     ----Appellant
                                                                      Versus
                                   Manna Ram
                                                                                                   ----Respondent

For Appellant(s) : Mr. Bipin Gupta, Advocate For Respondent(s) : Mr. Mohit Gupta, Advocate

HON'BLE MR. JUSTICE PRAKASH GUPTA

Order

17/02/2022

Having regard to the submissions made by the learned

counsel for the parties and taking into consideration the facts and

circumstances of the case, operation of the impugned judgment

dated 20.12.2016 passed by the Additional District Judge No.1,

Behror (Alwar) shall remain stayed during the pendency of the

appeal.

The stay application stands disposed of.

(PRAKASH GUPTA),J

KuD/14

Powered by TCPDF (www.tcpdf.org)