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Smt Asha And Others vs Naresh Kumar And Others
2022 Latest Caselaw 1191 Raj/2

Citation : 2022 Latest Caselaw 1191 Raj/2
Judgement Date : 1 February, 2022

Rajasthan High Court
Smt Asha And Others vs Naresh Kumar And Others on 1 February, 2022
Bench: Birendra Kumar
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 2616/2012

                                    Smt Asha And Others
                                                                                                       ----Appellant
                                                                        Versus
                                    Naresh Kumar And Others
                                                                                                     ----Respondent

For Appellant(s) : Ms. Chelsi Gangwal for Mr. Virendra Agarwal through V.C. For Respondent(s) : Mr. Ritesh Jain through V.C.

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

01/02/2022

Hearing concluded.

Judgment is reserved.

(BIRENDRA KUMAR),J

ashu /19

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