Jaipur Development Authority vs Smt Prem Kumari W/O Late Thakur ...
2022 Latest Caselaw 7927 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Special Appeal (Civil) No.33/1997
                                    Jaipur Development Authority & Another
                                                                                                      ----Appellants
                                                                       Versus
                                    Smt Prem Kumari W/o Late Thakur Raja Singh & Others
                                                                                                    ----Respondents

Connected With D.B. Special Appeal (Civil) No.51/1997 Durga Shankar Purohit Through LRs

----Appellant Versus Thkurani Prem Kumari And Others

----Respondents

For Appellant(s) : Mr. Kapil Sharma, Advocate for Mr. Lalit Sharma, Advocate Mr. Amit Kuri, Advocate Mr. Vishnu Bohra, Advocate for Mr. N.K. Maloo, Senior Advocate For Respondent(s) : Mr. R.K. Agarwal, Senior Advocate assisted by Mr. Adhiraj Modi, Advocate Ms. Alisha Chopra, Advocate for Ms. Suruchi Kasliwal, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order

20/12/2022

Heard on application for calling original record.

These appeals arise out of the judgment and decree passed by

learned Single Judge in a regular first appeal.

The application for calling original record is misconceived and

the same is therefore rejected.

List these matters for final hearing in the last week of January,

2023.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J Karan/32-33

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