Mohan Singh S/O Shri Sahab Singh vs State Of Rajasthan
2022 Latest Caselaw 7693 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 11716/2019

                                    Mohan Singh S/o Shri Sahab Singh, Aged About 36 Years, R/o
                                    Village Rarah, Tehsil Kumher, District Bharatpur.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.         State Of Rajasthan, Through Its Principal Secretary,
                                               Transport Department, Govt. Secretariat, Jaipur.
                                    2.         Transport Commissioner Cum Ex-Offico Secretary, Govt.
                                               Of Rajasthan, Transport Department, Parivahan Bhawan,
                                               Sahkar Marg, Jaipur.
                                    3.         Regional Transport Officer, Bharatpur Region, Bharatpur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. J.K. Moolchandani, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

07/12/2022

Learned counsel for the petitioner seeks to withdraw the

petition.

Accordingly, this petition is dismissed as withdrawn.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /3

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