Smt. Maina Devi Sharma W/O Late ... vs Shri Narayan Gurjar S/O Shri ...
2022 Latest Caselaw 7658 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Criminal Leave To Appeal No. 62/2022

                                   Smt. Maina Devi Sharma W/o Late Shri Omprakash Sharma
                                                                                                          ----Appellant
                                                                           Versus
                                   Shri Narayan Gurjar S/o Shri Kishna Gurjar
                                                                                                        ----Respondent

For Appellant(s) : None For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

06/12/2022

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(SHUBHA MEHTA),J

AJAY KUMAR SINGHAL /11

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