State Of Rajasthan vs Shri Badri Prasad Sharma S/O Late ...
2022 Latest Caselaw 7636 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 10144/2020

                                    State Of Rajasthan
                                                                                                       ----Petitioner
                                                                        Versus
                                    Shri Badri Prasad Sharma S/o Late Shri Pukhraj Sharma
                                                                                                     ----Respondent

For Petitioner(s) : Mr. S. Zakawat Ali, AGC. For Respondent(s) : Dr. Saugath Roy, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

05/12/2022

Dr. Saugath Roy, Adv. appears on behalf of the respondents.

Learned Additional Government Counsel-Mr. S. Zakawat Ali

places reliance on a judgment passed by Principal Seat at Jodhpur

in S.B. Civil Writ Petition No.3375/2011 (Bhanwar Lal Soni

Vs. State of Rajasthan) & other connected writ petitions,

decided vide order dated 08.02.2012.

Learned counsel for the respondents wants time to come

prepared on the issue on the next date of hearing.

List the matter for final disposal at the orders stage in

second week of January, 2023.

(ASHOK KUMAR GAUR),J

Ramesh Vaishnav /86

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