Shilpa Tiwari vs State Of Rajasthan
2022 Latest Caselaw 14795 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14427/2022

1. Shilpa Tiwari D/o Babu Lal Tiwari, Aged About 27 Years, At Present Working As City Dispensari Kapasan Distt. Chittorgarh.

2. Pushpendra Vaishanav S/o Badri Das Vaishnav, Aged About 30 Years, At Present Working As Phc Aavrimata Distt. Chittorgarh.

3. Shakti Singh S/o Datar Singh, Aged About 31 Years, At Present Working As Chc Bhadesar Distt. Chittorgarh.

4. Pavan Das S/o Badri Das Vaishnav, Aged About 32 Years, At Present Working As Chc Bhadesar Distt. Chittorgarh.

5. Rekha Kumawat D/o Rameshwar Lal Kumawat, Aged About 25 Years, At Present Working As Phc Mandalacharan Distt. Chittorgarh.

6. Rajiya Mansoory S/o Aslam Mansoory, Aged About 35 Years, At Present Working As Uphc Ishakabad Distt. Chittorgarh.

7. Dipendra Bairagi S/o Laxman Das, Aged About 23 Years, At Present Working As Phc Arnoda Distt. Chittorgarh.

8. Bharat Kumar Lakahara S/o Badri Ram, Aged About 21 Years, At Present Working As Phc Satakhanda Distt. Chittorgarh.

9. Bharat Das Vaishnav S/o Ramdas Vaishanv, Aged About 37 Years, At Present Working As Phc Lasadavan Distt. Chittorgarh.

10. Gopal Bajaj S/o Prahlad Bajaj, Aged About 44 Years, At Present Working As Phc Lasadavan Distt. Chittorgarh.

11. Dipiti Rathore D/o Gopal Singh Chouhan, Aged About 41 Years, At Present Working As Phc Pahuna Distt. Chittorgarh.

12. Jakir Hussain S/o Abdul Rajjak Gauri, Aged About 40 Years, At Present Working As Chc Kanera Distt. Chittorgarh.

13. Jitendra Bairagi S/o Radhe Shyam Bairagi, Aged About 29 Years, At Present Working As Chh Kanera Distt. Chittorgarh.

14. Ajay Harijan S/o Nemi Chand, Aged About 24 Years, At

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Present Working Chc Kanera Distt. Chittorgarh.

15. Shekhar Vaishnav S/o Sohan Das Vaishnav, Aged About 31 Years, At Present Working As Chc Binota Distt. Chittorgarh.

16. Bheru Singh Chundawat S/o Kan Singh, Aged About 28 Years, At Present Working As Phc Keli Distt. Chittorgarh.

17. Pankaj S/o Ladu Lal Harijan, Aged About 26 Years, At Present Working As Chc Bijaipu Distt. Chittorgarh.

18. Sanjay Biaragi S/o Bhanwar Das Bairagi, Aged About 20 Years, At Present Working As Chc Kanera Distt. Chittorgarh.

19. Pooja Kumari Garg D/o Ashok Kumar Garg, Aged About 30 Years, At Present Working As Chc Mandfiya Distt. Chittorgarh.

20. Rizwana Banu Rangrez D/o Bhaiya Khan, Aged About 22 Years, At Present Working As Phc Aarni Distt. Chittorgarh.

21. Sunita Kumari D/o Nagarmal Kumawat, Aged About 31 Years, At Present Working As Chc Kapasan Distt. Chittorgarh.

22. Manju Vaishnav W/o Raj Kumar Vaishnav, Aged About 24 Years, At Present Working As Phc Singhpur Distt. Chittorgarh.

23. Udai Lal Gurjar S/o Shankar Lal Gurjar, Aged About 22 Years, At Present Working As Chc Parsoli Distt. Chittorgarh.

24. Surya Kant S/o Lakhan Lal, Aged About 30 Years, At Present Working As Phc Ashawra Distt. Chittorgarh.

25. Rajmal Bairava S/o Vani Ram Bairava Chavariya, Aged About 31 Years, At Present Working As Phc Jahama Distt. Chittorgarh.

26. Monika D/o Chiman Lal Namdev, Aged About 31 Years, At Present Working As Chc Akola Distt. Chittorgarh.

27. Asif Hussain S/o Altaf Hussain Pinjara, Aged About 27 Years, At Present Working As Chc Binota Distt. Chittorgarh.

28. Pankaj Choudhary S/o Jagdish Chandra, Aged About 30 Years, At Present Working As Chc Dungla Distt. Chittorgarh.

29. Rajpal Vaishnav S/o Jamna Das Vaishnav, Aged About 32

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Years, At Present Working As Phc Kaiwalpura Distt. Chittorgarh.

30. Bhupendra Singh S/o Manohar Singh, Aged About 28 Years, At Present Working As Phc Gudaramsingh Block Kharchi Dist. Pali.

31. Ashok Kumar S/o Jawari Lal, Aged About 45 Years, At Present Working As Govt. Hospital Sojat City, Distt. Pali.

32. Abdul Hanan S/o Abdul Rahman, Aged About 30 Years, At Present Working As Principle Medical Officer Govt. Hospital Sojat City Pali.

33. Sapna Sonawat S/o Sampat Raj, Aged About 23 Years, At Present Working As Principle Medical Officer Govt. Hospital Sojat City Distt. Pali.

34. Kuldeep S/o Ashok, Aged About 21 Years, At Present Working As Govt. Hospital Sojat City Distt. Pali.

----Petitioners Versus

1. State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Secretary, Finance (Budget) Department, Government Of Rajasthan, Jaipur.

3. Joint Secretary, Finance (Budget) Department, Government Of Rajasthan, Jaipur.

4. Director (Public Health), Medical And Health Services, Government Of Rajasthan, Jaipur.

5. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

6. Nodal Officer, Mndy, Medical And Health Services, Government Of Rajasthan, Jaipur.

7. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.

8. Rajasthan Medical Services Corporation Limited (Rmsc), Department Of Medical And Health Services, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

9. Principal Medical Officer, Chittorgarh.

10. Chief Medical And Health Officer, Chittorgarh.

11. Rajasthan Medical Relief Society Chittorgarh, Through

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Secretary, District Chittorgarh.

12. Principal Medical Officer, Pali.

13. Chief Medical And Health Officer, Pali.

14. Rajasthan Medical Relief Society Pali, Through Secretary, District Pali.

----Respondents

For Petitioner(s) : Mr. Shreekant Verma

JUSTICE DINESH MEHTA

Order

16/12/2022

1. Petitioners' grievance is that they were working under the

Schemes of Mukhyamantri Nishulk Dawa Yojana and

Mukhyamantri Nishulk Janch Yojana, providing free medical health

services to the patients visiting health centres, and they are

apprehending disengagement of their services.

2. Mr. Shreekant Verma, learned counsel for the petitioners

submits that the petitioners would feel satisfied if the respondents

are directed to consider their representation (which they would be

filing) in light of the judgment of this Court dated 19.01.2021

passed in Jai Prakash Ganchi & Ors. Vs. State of Raj. & Ors.

(S. B. Civil Writ Petition No.7273/2020) and also in light of

circular dated 02.09.2020.

3. The present writ petition is, therefore, disposed of with the

direction to the petitioners to file a representation, while enclosing

photostat copy of the judgment passed in the case of Jai Prakash

Ghanchi (supra) and photostat copy of the circular dated

02.09.2020 within a period of four weeks' from today

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4. In case, a representation is so addressed, the competent

authority shall do the needful, in accordance with law, preferably

within a period of eight weeks from receipt thereof.

5. It is made clear that aforesaid direction to decide the

representation has been issued only with a view to ensure

expeditious redressal of petitioners' grievance. The same may not

be construed to be an order to decide the representation in a

particular manner.

6. The stay application also stands disposed of accordingly.

(DINESH MEHTA),J

65-Inder/-

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