Rajasthan Board Of Secondary ... vs Indu Patel
2022 Latest Caselaw 14776 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 160/2022

Rajasthan Board Of Secondary Education Ajmer

----Appellant Versus Indu Patel

----Respondent

For Appellant(s) : Mr. MS Singhvi, Sr. Advocate-cum-AG with Mr. Akhilesh Rajpurohit Mr. KS Lodha For Respondent(s) : Mr. Uma Shankar Dhakad for Mr. Hanuman Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/12/2022

Learned counsel Mr. Uma Shankar Dhakad for Mr. Hanuman

Singh Choudhary prays for adjournment.

List on 27.01.2023, as prayed.

(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J

Surabhii/50-

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