Citation : 2022 Latest Caselaw 14724 Raj
Judgement Date : 14 December, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 531/2022
1. Lrs Of Leela Devi, W/o Satya Narayan, Since Deceased, Through Her Lrs-
1/1. Laxmi Narayan S/o Late Shri Satya Narayan, Aged About 42 Years, By Caste Mali, R/o Mohalla Gessiyon Ka Mohalla, In Front Of Police Line Bikaner.
----Appellants Versus
1. Heera Lal S/o Late Shri Billi Devi Kheta Ram, R/om Gessiyon Ka Mohalla, In Front Of Police Line, Bikaner.
2. Laxmi W/o Heera Lal, By Caste Mali, R/o Gessiyon Ka Mohalla, In Front Of Police Line, Bikaner.
3. Lrs Of Dwarka Ram, (Deceased) Through His Lrs- 3/1. Smt. Chhota Devi W/o Late Shri Dwarka Ram, By Caste Tanwar (Mali), R/o Near Jai Bhawani Furniture, Gessiyon Ka Mohalla, Bikaner.
3/2. Nemi Chand S/o Late Shri Dwarka Ram, By Caste Tanwar (Mali), R/o Near Jai Bhawani Furniture, Gessiyon Ka Mohalla, Bikaner.
3/3. Bajrang Lal S/o Late Shri Dwarka Ram, By Caste Tanwar (Mali), R/o Near House Of Ramdev Vakil, Sujadesar, District Bikaner.
3/4. Smt. Sushila W/o Dhanna Ram, W/o Late Shri Dwarka Ram, By Caste Tanwar (Mali). R/o Near House Of Ramdev Vakil, Sujandesar, District Bikaner. 3/5. Manju Devi W/o Late Shri Satya Narayan, S/o Late Shri Dwarka Ram, R/o In Front Of Police Line, Jai Bhawani Furniture, Gessiyon Ka Mohalla,l Bikaner. 3/6. Prakash S/o Late Shri Satya Narayan, S/o Late Shri Dwarka Ram, R/o In Front Of Police Line, Jai Bhawani Furniture, Gessiyon Ka Mohalla,l Bikaner.
4. Smt. Shanti W/o Shri Jaidev Singh, By Caste Mali, R/o Dhabariyan, Old Ginnani, Bikaner.
5. Phusa Ram S/o Shri Makhan Lal, By Caste Mochi, R/o Near Ratan Sagar Kua, Bikaner.
6. Smt. Gumani Bai D/o Smt. Billi Devi Kheta Ram, W/o Shri Hari Ram Sankhla By Caste Sankhla, Mali, R/o Village Chainaar, Tehsil And District Nagaur.
7. Smt. Kesar Bai D/o Smt. Billi Devi Kheta Ram, W/o Shri Chand Mal Mali, By Caste Mali, R/o Sudarshna Nagar, Near Nagnechi Temple, Bikaner.
8. Vyomesh Narayan S/o Late Shri Satya Narayan, Aged About 32 Years, B/c Mali R/o Mohalla Gessiyon Ka Mohalla In Front Of Police Line Dist. Bikaner
9. Anita W/o Kailash Parihar, Aged About 48 Years, B/c Mali
(2 of 2) [CFA-531/2022]
R/o Bhinsar Bikaner
10. Sunita W/o Santosh Gehlot, Aged About 46 Years, B/c Mali R/o Karni Nagar Bikaner
11. Vinita W/o Manoj Panwar, Aged About 44 Years, B/c Mali R/o Ginnani Bikaner
12. Daymanti W/o Jagdish Bhati, Aged About 40 Years, B/c Mali R/o Near Kothari Hospital Bikaner
13. Bhanu Priya W/o Chandra Shekhar, Aged About 38 Years, B/c Mali R/o Thermal Colony Suratgarh
----Respondents
For Appellant(s) : Mr. Sanjay Nahar
HON'BLE MS. JUSTICE REKHA BORANA
Order
14/12/2022
Admit.
Issue notice. Notices be filed in two sets. On the same being
filed, one set be given 'dasti' to learned counsel for the appellant
for service through registered post acknowledgment due.
Meanwhile, the effect and operation of the judgment and
decree dated 22.08.2022 to the extent that it has authorized the
plaintiff as well as the defendant Nos.5 and 6 to take over the
possession of the property sold to the present appellant-defendant
No.4-Leela Devi shall remain stayed.
The further proceedings before the trial Court shall continue
but the final decree shall not be drawn.
(REKHA BORANA),J 104-AbhishekS/-
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