Suresh Kumar Agarwal vs State Of Rajasthan And Ors
2022 Latest Caselaw 14489 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6474/2017

Suresh Kumar Agarwal

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Pradeep Singh.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

08/12/2022

At the request of learned counsel for the petitioner that the

matter is already heard and was only meant for producing some

judgment.

List the petition tomorrow i.e. on 09.12.2022.

(ARUN BHANSALI),J 179-Rmathur/-

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