Marvel Water World Pvt. Ltd vs Tara Chand Meena
2022 Latest Caselaw 14483 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 1172/2022

Marvel Water World Pvt. Ltd.

----Petitioner Versus Tara Chand Meena

----Respondent

For Petitioner(s) : Mr. Hemant Ballani For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/12/2022

Learned counsel for the petitioner prays for and is granted

some time to produce proof that its representation dated

07.12.2021 is received in the office of District Collector concerned.

List after three weeks.

(VIJAY BISHNOI),J Surabhii/288-

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