Mohabbat Singh vs Naveen Mahajan
2022 Latest Caselaw 14482 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 1180/2022

Mohabbat Singh

----Petitioner Versus Naveen Mahajan

----Respondent

For Petitioner(s) : Mr. Shambhoo Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/12/2022

Issue notice, returnable within four weeks.

(VIJAY BISHNOI),J Surabhii/290-

Powered by TCPDF (www.tcpdf.org)