Baljeet Kaur And Anr vs The Civil Judge,Sri Vijaynagar ...
2022 Latest Caselaw 14477 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 828/2017

Baljeet Kaur & Anr.

----Petitioners Versus The Civil Judge, Sri Vijaynagar & Ors.

                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Ms. Madhu Khatri
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

08/12/2022

IA No. 1/2022:-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 20.01.2017 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 20.01.2017 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J C-1-SanjayS/-

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