Krishan Lal vs Mahaveer Prasad
2022 Latest Caselaw 14476 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4378/2019

Krishan Lal

----Petitioner Versus Mahaveer Prasad

----Respondent

For Petitioner(s) : Ms. Preet Kamal Sidhu For Respondent(s) : Mr. Sushil Bishnoi

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

08/12/2022

Learned counsel for the respondent submits that learned trial

Court has reserved the judgment after the final arguments were

completed by the parties.

Learned counsel for the petitioner seeks to confirm the fact

mentioned by learned counsel for the respondent.

List the matter on 13.12.2022.

(VINIT KUMAR MATHUR),J 40-KashishS/-

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