Maa Jijabai College Of Nursing vs State Of Rajasthan
2022 Latest Caselaw 14434 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17729/2022

Geetanjali College Of Nursing

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 18056/2022

Shri Bajrang Nursing College

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 18057/2022

Maa Jijabai College Of Nursing

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 18435/2022

Aaditya Shikshan Evam Prashikshan Sansthan

----Petitioner Versus

State Of Rajasthan

----Respondent

(2 of 2)

For Petitioner(s) : Mr. Ravi Bhansali, Sr. Advocate with Mr. B.S. Sandhu, Mr. Ankur Mathur

For Respondent(s) : Mr. Manish Vyas, AAG, Dr. Mohit Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/12/2022

Learned counsels for the petitioners are directed to

supply copies of the writ petitions to Mr. Manish Vyas,

learned AAG and learned counsel Dr. Mohit Singhvi during

the course of the day.

List on 16.12.2022 along with SBCWP

Nos.16944/2022, 16977/2022, 17090/2022,

17680/2022, 18280/2022, 16905/2022, 17885/2022 and

18216/2022.

(VIJAY BISHNOI),J

ms rathore

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