Ridhi Sidhi Education And ... vs State Of Rajasthan
2022 Latest Caselaw 14410 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18444/2022

Ridhi Sidhi Education And Research Society

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreyansh Mardia For Respondent(s) : Mr. Mohit Singhvi for respondent No.3

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/12/2022

Learned counsel for the petitioner is directed to supply copy

of the writ petition to the counsels Mr. Manish Vyas, AAG and Mr.

Mohit Singhvi, who are appearing for the respondents.

List on 12.12.2022 while showing the name of Mr. Manish

Vyas, AAG and Mr. Mohit Singhvi as counsels for the respondents

in the daily cause list.

(VIJAY BISHNOI),J Surabhii/138-

Powered by TCPDF (www.tcpdf.org)