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Ajmer Vidyut Vitran Nigam Ltd vs Smt. Rabia Begum
2022 Latest Caselaw 14297 Raj

Citation : 2022 Latest Caselaw 14297 Raj
Judgement Date : 5 December, 2022

Rajasthan High Court - Jodhpur
Ajmer Vidyut Vitran Nigam Ltd vs Smt. Rabia Begum on 5 December, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4055/2021

Ajmer Vidyut Vitran Nigam Ltd.

----Petitioner Versus Smt. Rabia Begum

----Respondent

For Petitioner(s) : Mr. Pradeep Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/12/2022

The application (03/22) seeking early listing of the case

is considered and disposed of.

List on 13.12.2022.

(VIJAY BISHNOI),J

241-msrathore/-

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