Rajasthan High Court - Jodhpur

Jaisalmer Jila Khanij Paryavaran ... vs Union Of India on 5 December, 2022

Bench: Sandeep Mehta, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 15361/2021

1. Jaisalmer Jila Khanij Paryavaran Sarakshan Sansthan, Through Its President Radheyshyam S/o Goverdhan Das Ji Kalla, Age-65 Years, R/o 310, Kumhar Para, Jaisalmer

2. M/s Nakhat Mal Ram Narayan Mehra, Through Its Proprietor Ram Narayan Mehra S/o Nakhat Mal Mehra, Age-69 Years, R/o Acharya Para, Jaisalmer

3. Saroj Devi W/o Ram Narayan Mehra, Aged About 64 Years, R/o Acharya Para, Jaisalmer

4. M/s Sri Ram Sri Bhagwan Stone Industries, Through Its Proprietor Bhagwan Das Mehra S/o Nakhat Mal Mehra, Age-56 Years, R/o Mehra Para, Jaisalmer

5. Aruna Mehra W/o Bhagwan Das Mehra, Aged About 50 Years, R/o Mehra Para, Jaisalmer

6. Bhagwan Das Mehra S/o Nakhat Mal Mehra, Aged About 56 Years, R/o Mehra Para, Jaisalmer

7. Vinay Mehra S/o Bhagwan Das Mehra, Aged About 29 Years, R/o Acharya Para, Jaisalmer

8. Jayant Kumar Mehra S/o Bhagwan Das Mehra, Aged About 28 Years, R/o Acharya Para, Jaisalmer

9. Amit Kumar Mehra S/o Ram Narayan Mehra, Aged About 37 Years, R/o Acharya Para, Jaisalmer

10. Roop Singh S/o Rawat Singh, Aged About 38 Years, R/o Sipla, Pithla, Jaisalmer

11. Damodar Rathi S/o Vitthal Das Rathi, Aged About 54 Years, R/o Thanvi Para, Jaisalmer

12. Malti Devi Vyas W/o Basant Kumar Vyas, Aged About 44 Years, R/o 304, Tewata Para, On Fort, Jaisalmer

13. Chutra Ram Bheel S/o Khangar Ram, Aged About 54 Years, R/o Bheelo Ka Vaas, Sipla, Pithla District Jaisalmer

14. Pooja Binjani W/o Pankaj Binjani, Aged About 38 Years, R/o Binjani Para, District Jaisalmer

15. Ashok Kumar Kela S/o Doongar Das Kela, Aged About 65 Years, R/o Kela Pada, Jaisalmer

16. Deepak Kumar Kela S/o Ashok Kumar Kela, Aged About 38 Years, R/o Kela Pada, Jaisalmer

(2 of 5) [CW-15361/2021]

17. Gokul Kalla S/o Radheyshyam Kalla, Aged About 38 Years, R/o Kumhar Para, Jaisalmer

18. Murlidhar Kalla S/o Kishan Lal Kalla, Aged About 51 Years, R/o Sanwla Para, Jaisalmer

19. Sarwar Ali S/o Mehboob Ali, Aged About 49 Years, R/o Rangrej Para, District Jaisalmer

20. Shakeel Mohd S/o Haji Ashraf Ali, Aged About 37 Years, R/o Plot No 935, Gandhi Colony, Jaisalmer

21. Nisar Mohd S/o Haji Ashraf Ali, Aged About 42 Years, R/o Plot No 935, Gandhi Colony, Jaisalmer

22. Taga Ram Bheel S/o Topan Ram Bheel, Aged About 61 Years, R/o Moolsagar, Amar Sagar, District Jaisalmer

23. Suwa Devi W/o Shankar Lal, Aged About 57 Years, R/o Amarsagar, District Jaisalmer

24. Shankar Lal S/o Atha Ram, Aged About 62 Years, R/o Amar Sagar, District Jaisalmer

25. Pawan Kumar Mehra S/o Ram Naraya Mehra, Aged About 40 Years, R/o Acharya Para, Jaisalmer

26. Vinod Kalla S/o Radheyshyam Kalla, Aged About 41 Years, R/o Kumhar Para, Jaisalmer

27. Smt Radha Gopa W/o Surendra Kumar Gopa, Aged About 50 Years, R/o On Fort, Jaisalmer

28. Anil Kumar Gopa S/o Anshi Lal Gopa, Aged About 55 Years, R/o Near Hanuman Circle, Geeta Ashram, Jaisalmer

29. Amardeen S/o Mehar Deen, Aged About 76 Years, R/o Kallu Ki Hatta, Jaisalmer

30. Yaseen Ali S/o Ahamad Hussain, Aged About 39 Years, R/ o 205, Gandhi Colony, Kada Chok, Jaisalmer

31. Hamid Khan S/o Ibrahim Khan, Aged About 51 Years, R/o Kallu Ki Hatta, Jaisalmer

32. Seema W/o Nadeem Akhtar, Aged About 34 Years, R/o Ward No 10, Suthar Para, Jaisalmer

33. Roshan Ali S/o Lune Khan, Aged About 59 Years, R/o Majdoor Para, Ward No 10, Jaisalmer

34. Sabir Ali S/o Roshan Ali, Aged About 33 Years, R/o Majdoor Para, Ward No 10, Jaisalmer

35. Renu Joshi W/o Laxmi Narayan Joshi, Aged About 51

(3 of 5) [CW-15361/2021]

Years, R/o Ray Colony, Barmer

36. Natwar Lal Joshi S/o Lal Chand Joshi, Aged About 57 Years, R/o House No 122, Presently Resides At Gafoor Bhatta Colonyjaisalmer

37. Asha Ojha W/o Kamal Kishore Ojha, Aged About 51 Years, R/o Kela Para, District Jaisalmer

38. Premlata Acharya W/o Dharmendra Acharya, Aged About 42 Years, R/o Acharyo Ka Chowk, Jaisalmer

39. Mahendra Kumar Ojha S/o Brijratan Ojha, Aged About 56 Years, R/o

40. Heera Lal S/o Bhagwana Ram, Aged About 48 Years, R/o Amar Sagar, Jaisalmer

41. Dinesh Aswani S/o Kewal Chand Aswani, Aged About 49 Years, R/o 2-G-19, Chopasani Housing Board, Jodhpur

42. Harkaran Jat S/o Chitar Mal, Aged About 51 Years, R/o Riyado Ka Guda, Village Tyod, Ajmer

43. Sahid Ahmand S/o Yakub Ali, Aged About 51 Years, R/o 137, Kabir Marg, Gandhi Colony, Jaisalmer

44. Hukam Singh S/o Heera Ram, Aged About 39 Years, R/o Amar Sagar, Jaisalmer

45. Bhanwari Devi W/o Deen Dayal Sharda, Aged About 67 Years, R/o Sharda Para, Jaisalmer

46. Geeta Devi Chandak W/o Amrit Lal Chandak, Aged About 67 Years, R/o Chandi Para, Jaisalmer

47. Ashish Sharda S/o Deen Dayal Sharda, Aged About 44 Years, R/o Sharda Para, Jaisalmer

48. Shanta Devi W/o Loonkaran Chandak, Aged About 74 Years, R/o Mahajano Ka Baas, Lathi Jaisalmer

49. Ganga Ram Soni S/o Binjraj Soni, Aged About 58 Years, R/o Chandi Para, Jaisalmer

50. Beena Devi Jain W/o Om Prakash Jain, Aged About 58 Years, R/o B 208-209, Rajendra Prasad Colony, Jaisalmer

51. Uttam Jain S/o Om Prakash Jain, Aged About 33 Years, R/ o B 208-209, Rajendra Prasad Colony, Jaisalmer

----Petitioners Versus

1. Union Of India, Through Its Secretary, (Revenue) Ministry Of Finance, North Block, New Delhi-110001

(4 of 5) [CW-15361/2021]

2. Central Board Of Indirect Taxes And Customs, Department Of Revenue, Ministry Of Finance, North Block New Delhi-110001

3. Joint Commissioner, Goods And Service Tax, G-105, Road No 5, New Industrial Area, Jodhpur

4. Superintendent, Central Goods And Service Tax, Range Viii, Ist Floor, Customs Office, Opposite Bp Tank, Jaisalmer

----Respondents Connected With D.B. Civil Writ Petition No. 3543/2021

1. Radheyshyam S/o Goverdhan Das Ji Kalla, Aged About 65 Years, R/o 310, Kumhar Para, Jaisalmer.

2. Vinay Mehra S/o Bhagwan Das Mehra, Aged About 28 Years, R/o Acharya Para, Jaisalmer.

3. Pooja Mehra W/o Yogesh Mehra, Aged About 36 Years, R/ o Acharaya Para, Jaisalmer.

4. Pushpa Sharda W/o Chandra Prakash Sharda, Aged About 65 Years, R/o Sharda Para, Jaisalmer.

----Petitioners Versus

1. Union of India, Through Its Secretary (Revenue) Ministry Of Finance , North Block, New Delhi - 110001

2. Central Board Of Indirect Taxes And Customs, Department Of Revenue, Ministry Of Finance , North Block New Delhi - 110001

3. Joint Commissioner, Goods And Service Tax, G-105, Road No. 5, New Industrial Area, Jodhpur.

4. Superintendent, Central Goods And Service Tax, Range Viii, Ist Floor, Customs Office, Opposite Bp Tank, Jaisalmer.

                                                                  ----Respondents


For Petitioner(s)           :    Mr. V.D. Vaishnav, Associate to
                                 Mr. Hemant Ballani
For Respondent(s)           :    Mr. Rajvendra Saraswat





                                                                              (5 of 5)                [CW-15361/2021]

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

05/12/2022

The controversy involved in these writ petitions is squarely

covered by the judgment dated 27.09.2022 passed in D.B. Civil

Writ Petition No.8109/2022 (Sudarshan Lal Gupta vs. Union of

India & Ors.) and connected matters by a Coordinate Bench of this

Court at Jaipur.

Thus, without recording separate reasons, the writ petitions

are also dismissed.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J 43-Sudhir Asopa/-