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Pushpawati Nursing College vs State Of Secretary
2022 Latest Caselaw 14214 Raj

Citation : 2022 Latest Caselaw 14214 Raj
Judgement Date : 2 December, 2022

Rajasthan High Court - Jodhpur
Pushpawati Nursing College vs State Of Secretary on 2 December, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18076/2022

Pushpawati Nursing College, (For G.n.m. Nursing Course) Bandikui, Jaipura, Baswa, Dausa, Rajasthan Through Its Managing Trustee Shri Narendra Kumar Sharma S/o Shri Jagdish Prasad Sharma, Aged About 40 Years, R/o Opp. St. Anslem School, Mansrovar, Jaipur, Rajasthan.

----Petitioner Versus

1. State Of Secretary, Government Rajasthan Through Its Principal, Medical And Health Rajasthan, Secretariat, Jaipur (Rajasthan) . Department, Government.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University, Through Its Registrar, Nagar, Jaipur, Rajasthan. Of Health Kumbha Science Partap Marg,

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Bhawani Singh Ransi, Dr. Sunita Sharma For Respondent(s) : Mr. Manish Vyas, AAG, Dr. Mohit Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/12/2022

Learned counsel for the petitioner submits that the

controversy involved in the present writ petition is squarely

covered by judgment dated 04.11.2022 passed by this court

in a batch of writ petitions led by S.B.Civil Writ Petition

(2 of 2) [CW-18076/2022]

No.3962/2022 (Mahatma Gandhi B.Sc. Nursing College

V/s State of Rajasthan & Ors.).

In view of the submission made by learned counsel for

the petitioner, the present writ petition is disposed of in the

same terms as in Mahatma Gandhi B.Sc. Nursing College

(supra).

(VIJAY BISHNOI),J

115-msrathore/-

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