Basic English School Society vs State Of Rajasthan
2022 Latest Caselaw 14212 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17158/2022

Basic English School Society, Bikaner Through Secretary, Narayan Das Vyas /o Shri Suraj Karan Vyas Aged About 68 Years, Resident Of Dammani Chowk, Bikaner (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Education Department, Govt. Of Rajasthan, Jaipur (Rajasthan).

2. The Commissioner, College Education, Rajasthan, Jaipur.

3. National Council For Teachers Education, Western Region Committee, G-7, Sector-10, Dwarka, New Delhi Through Its Regional Director.

----Respondents

For Petitioner(s) : Mr. JS Choudhary, Sr. Advocate assisted by Mr. Pradeep Choudhary For Respondent(s) : Mr. Vivek Shrimali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/12/2022

Learned counsel Mr. Vivek Shrimali is directed to accept

notice on of respondent No.3. Copy of the writ petition be supplied

to Mr. Shrimali and he seeks some time to complete his

instructions.

List on 13.12.2022 while showing the name of Mr. Vivek

Shrimali as counsel for respondent No.3 in the daily cause list.

(VIJAY BISHNOI),J Surabhii/99-

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