Sona Ram vs State Education And Ors
2022 Latest Caselaw 14153 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9469/2012

Sona Ram

----Petitioner Versus State Education and Ors.

----Respondents

For Petitioner(s) : Mr. Prithvi Raj Singh For Respondent(s) : Mr. Sarwan Kumar for Mr. Hemant Choudhary, GC

HON'BLE MS. JUSTICE REKHA BORANA

Order

01/12/2022

Learned counsel for the respondents prays for a week's

further time to comply with the order dated 07.11.2022 as well as

to complete his instructions regarding the submission made by

learned counsel for the petitioner that the case is squarely covered

by the judgment of this Court passed in the case of Bhura Ram

Saharan & Ors. v. State of Rajasthan & Ors.; S.B Civil Writ

Petition No.5851/2011, decided on 05.07.2013

List the matter 14.12.2022.

(REKHA BORANA),J 20-Sachin/-

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