Ultratech Cement Ltd vs State Of Rajasthan
2022 Latest Caselaw 14141 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1453/2019

Ultratech Cement Ltd.,

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kamlakar Sharma, Sr. Advocate through VC assisted by Mr. Abhishek Mehta For Respondent(s) : Mr. Sandeep Shah, Sr. Advocate & AAG through VC assisted by Mr. Abhimanyu Singh Rathore

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

01/12/2022

List the matter on 12.12.2022, as prayed.

(VINIT KUMAR MATHUR),J 91-nitin/-

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