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Sharda College Of Nursing vs The Rajasthan Nursing Council
2022 Latest Caselaw 14127 Raj

Citation : 2022 Latest Caselaw 14127 Raj
Judgement Date : 1 December, 2022

Rajasthan High Court - Jodhpur
Sharda College Of Nursing vs The Rajasthan Nursing Council on 1 December, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18165/2022

Sharda College Of Nursing, Sodawas, District - Alwar, Rajasthan, Through Its Director Sanjay Kumar S/o Bijender Singh, Aged About 44 Years, Resident Of - Near Of Dhanna Ki Dharamshala, Kosli, Rewari, Haryana.

----Petitioner Versus

1. The Rajasthan Nursing Council, Jaipur Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

2. The Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Sector - 18, Pratap Nagar, Tonk Road, Jaipur.

3. Social Justice And Empowerment Department, Through Its Director, G-3/1, Ambedkar Bhawan, Rajmahal Residency Area, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur, Through Its Secretary, Plot No. 273 Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shreyansh Mardia For Respondent(s) : Mr. Anupam Gopal Vyas for Mr. Anil Kumar Gaur, AAG Mr. Sangram Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/12/2022

Mr. Mardia, learned counsel for the petitioner submits

that the issue involved in the present writ petition is exactly

identical to the one involved in S.B. Civil Writ Petition

No.11246/2021 : Saloni Institute of Medical Sciences Vs. The

(2 of 2) [CW-18165/2022]

State of Raj. & Ors. wherein the Coordinate Bench of this

Court had granted interim order on 05.10.2021, while issuing

notices.

Hence, issue notice. Issue notice of stay application also.

Mr. Anupam Gopal Vyas for Mr. Anil Kumar Gaur, learned

AAG and Mr. Sangram Singh are directed to accept notice on

behalf of respondents.

Mr. Vyas for learned AAG prays for and is granted a

week's time to file reply.

List this case on 09.12.2022.

Meanwhile, the respondents are directed to provisionally

accept petitioner's scholarship form online/offline for the

academic Session 2021-22.

Connect with S.B. Civil Writ Petition No.11246/2021 &

11007/2022.

(VIJAY BISHNOI),J

405-msrathore/-

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