Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr. Atul Prasad Mathur S/O Shri ... vs Shri Ashutosh A.T. Pednekar
2022 Latest Caselaw 5999 Raj/2

Citation : 2022 Latest Caselaw 5999 Raj/2
Judgement Date : 29 August, 2022

Rajasthan High Court
Dr. Atul Prasad Mathur S/O Shri ... vs Shri Ashutosh A.T. Pednekar on 29 August, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                  D.B. Civil Miscellaneous Application No. 109/2022

                                        Dr. Atul Prasad Mathur
                                                                                                           ----Petitioner
                                                                           Versus
                                        Shri Ashutosh A.T. Pednekar & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Rakesh Kumar Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

29/08/2022

Heard.

Taking into consideration the submission that despite order

passed by this Court, respondents have not made any payment,

nor any order has been passed, issue notice to the respondent

No.1 on payment of P.F. within two days.

Notices be made returnable within two weeks.

Matter be listed after two weeks along with D.B. Civil

Miscellaneous Application No. 102/2022.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-32

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter