Pushpendra Singh S/O Shri Ram ... vs Bharat Petroleum Corporation ...
2022 Latest Caselaw 5960 Raj/2

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                    D.B. Civil Special Appeal (Writ) No. 801/2022

                                        Pushpendra Singh
                                                                                                          ----Appellant
                                                                           Versus
                                        Bharat Petroleum Corporation Limited
                                                                                                        ----Respondent

For Appellant(s) : Mr. R.K. Mathur, Senior Advocate with Mr. Ram Prasad Advocate.

For Respondent(s) : Mr. Jai Prakash Gupta Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

27/08/2022

Heard on application for condonation of delay in filing of the

appeal.

Upon due consideration the short period of delay and the

cause shown, we are inclined to condone the delay in filing of the

appeal. Delay is accordingly condoned.

Application No.129/2022 is allowed.

Matter be listed after three weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-44

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