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Durga @ Saraswati vs Mahendra Narayan
2022 Latest Caselaw 10571 Raj

Citation : 2022 Latest Caselaw 10571 Raj
Judgement Date : 16 August, 2022

Rajasthan High Court - Jodhpur
Durga @ Saraswati vs Mahendra Narayan on 16 August, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Transfer Appl. No. 24/2022

Durga @ Saraswati

----Petitioner Versus Mahendra Narayan

----Respondent

For Petitioner(s) : Mr. Shahadat Ali For Respondent(s) : Mr. S. K. Mukherjee

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

16/08/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 81-neha/-

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