Dayaram Meena vs Mukesh Choudhary
2022 Latest Caselaw 6339 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 1337/2019

Dayaram Meena S/o Shri Gopal Meena, Aged About 29 Years, R/o Vpo Pilodi, Tehsil Sikrai, District Dausa, (Raj.).

----Petitioner Versus

1. Mukesh Choudhary, Secretary (Admn.), Jodhpur Vidhyut Vitran Nigam Ltd, Jodhpur.

2. Shri Subhash Bishnoi, Zonal Chief Engineer (B.z.), Jodhpur Vidhyut Vitran Nigam Ltd, Bikaner.

                                                                                                    ----Respondents


                                   For Petitioner(s)          :     Preet Kamal Sidhu
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/04/2022

Learned counsel for the petitioner has submitted that this

writ contempt has rendered infructuous.

Accordingly, this writ contempt is dismissed as having

become infructuous.

(VIJAY BISHNOI),J 55-mohit/-

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