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Vishan Kumar @ Vishnu vs State Of Rajasthan
2022 Latest Caselaw 6270 Raj

Citation : 2022 Latest Caselaw 6270 Raj
Judgement Date : 27 April, 2022

Rajasthan High Court - Jodhpur
Vishan Kumar @ Vishnu vs State Of Rajasthan on 27 April, 2022
Bench: Manoj Kumar Garg

(1 of 1) [CRLMB-5325/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 5325/2022

Vishan Kumar @ Vishnu

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Arjun Singh For Respondent(s) : Mr. Muktiyar Khan,

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

27/04/2022

List the matter before appropriate Bench.

(MANOJ KUMAR GARG),J 54-MS/-

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