Khemraj vs State Of Rajasthan
2022 Latest Caselaw 5895 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 5/2022

Khemraj S/o Sh. Limba Ji, Aged About 38 Years, B/c S.t. R/o Gamda Pal, Jelawat Falan, P.s. Salumber, District Udaipur. (At Present Lodged In Udaipur Jail)

----Appellant Versus State Of Rajasthan, Through Pp

----Respondent

For Appellant(s) : Mr. Anil Vyas For Respondent(s) : Mr. Anil Joshi, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

21/04/2022

Learned counsel for the appellant has submitted that since

another criminal appeal has already been filed on behalf of the

appellant against the impugned judgment, he wants to withdraw

the instant criminal appeal.

Hence, this criminal appeal is dismissed as withdrawn.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 55-Arun/-

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