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Rituraj Singh Rathore And Anr vs Principal Sec. Medi And Health And ...
2022 Latest Caselaw 5888 Raj

Citation : 2022 Latest Caselaw 5888 Raj
Judgement Date : 21 April, 2022

Rajasthan High Court - Jodhpur
Rituraj Singh Rathore And Anr vs Principal Sec. Medi And Health And ... on 21 April, 2022
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12718/2016

Rituraj Singh Rathore And Anr

----Petitioner Versus Principal Sec. Medi And Health And Ors

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Pankaj Sharma, A.A.G.

Mr. Mukesh Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/04/2022

Mr. Pankaj Sharma, learned Additional Advocate General

seeks time to file additional affidavit in the matter regarding steps

taken by the State Government for setting up of facilities for

adopting the 4th Generation tests for detection of HIV and

Hepatitis-B viruses.

List after three weeks.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 34-KshamaD/-

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