Aam Janta Makrana vs Radha Kishan
2022 Latest Caselaw 5722 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4334/2022

Aam Janta Makrana

----Petitioner Versus Radha Kishan

----Respondent

For Petitioner(s) : Mr. Manish Patel For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/04/2022

Issue notice to the respondent Nos.1 and 2 only, returnable

within a period of six weeks.

(VIJAY BISHNOI),J 28-mohit/-

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