Mahipal Singh Inda vs Mohan Lal Sukhadiya University, ...
2022 Latest Caselaw 5718 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5329/2022

Mahipal Singh Inda S/o Shri Lal Singh Inda, Aged About 25 Years, Bhandari Bhawan, Purana Bus Stant, Sirohi (Raj.).

----Petitioner Versus

1. Mohan Lal Sukhadiya University, Udaipur, Through Its Vice Chancellor.

2. Controller Of Examination, Mohan Lal Sukhadiya University, Udaipur (Raj.).

3. Principal, Trinity Teacher Training College, N.h. 14, Opp.

Khetla Ji Temple, Village Jhadoli, Tehsil Pindwara, District Sirohi (Raj.).

                                                                                                      ----Respondents


                                   For Petitioner(s)            :    Mr. Bheru Lal Jat
                                   For Respondent(s)            :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/04/2022

Issue notice to the respondent Nos.1 and 2 only. Issue notice

of the stay petition also, returnable on 27.04.2022 and be given

'dasti' to the learned counsel for the petitioner for service.

(VIJAY BISHNOI),J 147-mohit/-

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