Thakarram vs State Of Rajasthan
2022 Latest Caselaw 5688 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4821/2022

Thakarram S/o Shri Ganesharam, Aged About 52 Years, B/c Jat, R/o Purani Chungi Chowki, Gajner Road, Bikaner (Raj.)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Sanjeet Purohit. For Respondent(s) : Mr. Javed Gauri, P.P.

Mr. D.L.R. Vyas.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/04/2022

The present bail application has been filed under Section 439

Cr.P.C. The petitioner has been arrested in connection with F.I.R.

No.140/2020, Police Station Bichhwal, District Bikaner, for the

offences punishable under Sections 419, 420, 467, 468, 471,

120-B of I.P.C.

Learned counsel for the petitioner submits that the offences

alleged to have been committed by the petitioner are triable by

Magistrate. The petitioner is in judicial custody and the trial of the

case will take sufficient long time. Therefore, the benefit of bail

should be granted to the accused-petitioner.

Learned Public Prosecutor and learned counsel for the

complainant have vehemently opposed the bail application.

I have considered the arguments advanced before me and

gone through the material available on record.

(2 of 2) [CRLMB-4821/2022]

Taking into account the facts and circumstances of the case,

without commenting on the merits of the case, this Court deems it

just and proper to release the petitioner on bail.

Accordingly, the bail application under Section 439 Cr.P.C. is

allowed and it is ordered that the accused-petitioner Thakarram

S/o Shri Ganesharam shall be enlarged on bail in F.I.R.

No.140/2020, Police Station Bichhwal, District Bikaner provided he

furnishes a personal bond in the sum of Rs.1,00,000/- with two

sureties of Rs.50,000/- each to the satisfaction of the learned trial

Judge for his appearance before the court concerned on all the

dates of hearing as and when called upon to do so.

(MANOJ KUMAR GARG),J 47-prashant/-

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