Rasid Khan vs State
2022 Latest Caselaw 5640 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2658/2022

Rasid Khan S/o Shri Rafiq Khan, Aged About 35 Years, B/c Pathan, R/o Bengu, P.s. Bengu, District Chittorgarh.

----Petitioner Versus State of Rajasthan Through Pp

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati. For Respondent(s) : Ms. Anita Gehlot, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

18/04/2022

Learned counsel for the petitioner does not want to press

this bail application.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed.

(MANOJ KUMAR GARG),J 77-prashant/-

Powered by TCPDF (www.tcpdf.org)