Ganpat Ram Jakhar vs State Of Rajasthan
2022 Latest Caselaw 5631 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1599/2022

Ganpat Ram Jakhar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vivek Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/04/2022

Issue notice. Issue notice of stay application also, returnable

on 11.05.2022 and be given 'dasti' to learned counsel for

petitioner for service.

(VIJAY BISHNOI),J

17-AjaySingh/-

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