Bhojraj Singh vs State Of Rajasthan
2022 Latest Caselaw 5627 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2652/2019

Bhojraj Singh

----Petitioner Versus State of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Tanwar Singh For Respondent(s) : Mr. K.K. Bissa, Add. Govt. Counsel

HON'BLE MS. JUSTICE REKHA BORANA

Order

18/04/2022

Counsel for the petitioner submits that the controversy in

question rests covered by the judgment passed in S.B.C.W.P.

No.2676/2019 (Radha Rathor Vs. State of Rajasthan &

Ors.), decided on 16.03.2022.

Counsel for the respondents prays for time to seek

instructions.

List on 28.04.2022.

(REKHA BORANA),J

54-AnilKC/-

Powered by TCPDF (www.tcpdf.org)