Kishan Singh vs State Of Rajasthan
2022 Latest Caselaw 5323 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4454/2022

Kishan Singh S/o Late Shri Devi Lal Ji, Aged About 59 Years, B/c Gehlot R/o Foolbagh, Mandore Jodhpur.

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. J. Gehlot. For Respondent(s) : Ms. Anita Gehlot, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/04/2022

Learned Public Prosecutor is directed to call for the case

diary from the Investigating Officer.

List this matter along with S.B. Criminal Miscellaneous Bail

Application No. 3883/2022 after two weeks, as prayed.

In the meanwhile and till next date of hearing, the petitioner

shall not be arrested in connection with F.I.R. No.71/2022, Police

Station Mandore, District Jodhpur (East). However, he is directed

to join the investigation.

(MANOJ KUMAR GARG),J 55-prashant/-

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