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Mahesh Shikshan Sansthan, ... vs Bhaskar A Sawant And Ors
2022 Latest Caselaw 5245 Raj

Citation : 2022 Latest Caselaw 5245 Raj
Judgement Date : 7 April, 2022

Rajasthan High Court - Jodhpur
Mahesh Shikshan Sansthan, ... vs Bhaskar A Sawant And Ors on 7 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 119/2013

Mahesh Shikshan Sansthan, Jodhpur

----Petitioner Versus Naresh Pal Gangwar And Ors

----Respondent

For Petitioner(s) : Mr. D.D.Chitalangi For Respondent(s) : Mr. Pankaj Sharma, AAG with Mr. Deepak Chandak

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/04/2022

Reply to the writ petition has been filed on behalf of the

respondents. Mr. Pankaj Sharma, AAG appearing on behalf of the

respondents has submitted that the order of this Court dated

17.11.2011 has been fully complied with. He has handed over a

cheque of Rs. 90,173/- to the counsel for the petitioner.

Learned counsel appearing for the petitioner seeks time to

complete his instructions. Time prayed for is granted.

List on 21.04.2022.

(VIJAY BISHNOI),J

5-AjaySingh/-

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