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Ramesh Chand And Anr vs Oriental Insurance Co Ltd And Ors
2022 Latest Caselaw 5098 Raj

Citation : 2022 Latest Caselaw 5098 Raj
Judgement Date : 5 April, 2022

Rajasthan High Court - Jodhpur
Ramesh Chand And Anr vs Oriental Insurance Co Ltd And Ors on 5 April, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1101/2001

The Oriental Insurance Company Ltd

----Appellant Versus Ramesh Chander And Ors

----Respondents Connected with

S.B. Civil Cross-Objection No. 20/2002 Ramesh Chand and another

---cross-objectors-claimants Versus The Oriental Insurance Company Ltd. and others

---Non-Cross-Objectors

For their respective : Mr. LD Khatri, Sr. Advocate with parties Mr. Varun Gupta : Mr. AR Mehta

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

05/04/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 2-Jagjeet/-

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