Gopal Kharol @ Sonu vs State Of Rajasthan
2022 Latest Caselaw 5078 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 11534/2021

Gopal Kharol @ Sonu S/o Champalal Kharol, Aged About 22 Years, R/o Borada, Pur Police Station, District Bhilwara.

(Lodged In District Jail, Bhilwara)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vijay Raj Bishnoi. For Respondent(s) : Mr. Arun Kumar, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/04/2022

Learned counsel for the petitioner does not want to press

this bail application.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed.

(MANOJ KUMAR GARG),J 2-prashant/-

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