Pushkar Raj Ameta vs Union Of India
2022 Latest Caselaw 5070 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 999/2021

Pushkar Raj Ameta

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. B.L. Choudhary For Respondent(s) : Mr. Prakash Raika for Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

The application (IA No.1/22) seeking preponement of the

date of early listing of the writ petition is considered and allowed.

List the matter for admission on 25.04.2022.

(VIJAY BISHNOI),J 106-mohit/-

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