Shivlal Parmar vs State Of Rajasthan
2022 Latest Caselaw 5062 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3189/2022

Shivlal Parmar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None. For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

04/04/2022

None present for the petitioner.

The issue raised on 16.03.2022 is apparently governed by

judgment reported at AIR 2003 SC 3057 Para 62.

List the petition after three weeks.

(ARUN BHANSALI),J 34-Rmathur/-

Powered by TCPDF (www.tcpdf.org)