Kishore Singh vs State
2022 Latest Caselaw 5058 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 2146/2022

Kishore Singh S/o Sh. Nand Singh, Aged About 25 Years, B/c Rajput, R/o Changali, Mandsore, Ps Nai Abadi, Mandsore, Dist. Mandsore (Mp). (At Present Lodged In Central Jail, Pali).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Arjun Singh For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

After attempting to argue the matter on merits for

quite some time, learned counsel for the petitioner does

not want to press this second bail application at this

stage.

Hence, this second bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

175-msrathore/-

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