Ram Chandra @ Ramu vs Naresh Kumar
2022 Latest Caselaw 5056 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6897/2021

Ram Chandra @ Ramu

----Petitioner Versus Naresh Kumar

----Respondent

For Petitioner(s) : Mr. J.K. Bhaiya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

Applications (1/21, 1/22 and 2/22) preferred on behalf of

petitioner for preponment of the date are considered and disposed

of.

Let fresh notice be issued to the unserved respondents,

returnable within three weeks.

(VIJAY BISHNOI),J

121-msrathore/-

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