Icici Bank Limited vs Kishanlal
2022 Latest Caselaw 4951 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 835/2021

Icici Bank Limited

----Appellant Versus Chandrashekhar Patel

----Respondent AND

D.B. Civil Misc. Appeal No. 836/2021

Icici Bank Limited

----Appellant Versus Pintu Devi Tak

----Respondent

D.B. Civil Misc. Appeal No. 838/2021

Icici Bank Limited

----Appellant Versus Vaga Roat

----Respondent

D.B. Civil Misc. Appeal No. 839/2021

Icici Bank Limited

----Appellant Versus Kishanlal

----Respondent

For Appellant(s) : Mr. Vijay Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

(2 of 2) [CMA-835/2021]

01/04/2022

In all these appeals, record of the court below has not been

received. Let the same be awaited for four more weeks.

In the meantime, learned counsel for the appellant may do

the needful.

List on 20.05.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

20-AjaySingh/-

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