Dinesh vs State Of Rajasthan
2022 Latest Caselaw 4915 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4262/2022

Dinesh S/o Ganeshram, Aged About 24 Years, R/o Dhundhwalo Ki Dhani Alaya, P.s. Shree Balaji And District Nagaur.

(Presently Lodged In Nagaur Jail)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Shree Kant Verma. For Respondent(s) : Ms. Anita Gehlot, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2022

The present bail application has been filed under Section 439

Cr.P.C. The petitioner has been arrested in connection with F.I.R.

No.55/2022, Police Station Khinvsar, District Nagaur, for the

offences punishable under Sections 8/21, 8/29 of N.D.P.S. Act.

Learned counsel for the petitioner submits that recovered

contraband is below the commercial quantity and no other criminal

case has been registered against the petitioner. The petitioner is in

judicial custody and the trial of the case will take sufficient long

time. Therefore, the benefit of bail should be granted to the

accused-petitioner.

Learned Public Prosecutor has opposed the bail application.

I have considered the arguments advanced before me and

gone through the material available on record.

(2 of 2) [CRLMB-4262/2022]

Taking into account the facts and circumstances of the case,

without commenting on the merits of the case, this Court deems it

just and proper to release the petitioner on bail.

Accordingly, the bail application under Section 439 Cr.P.C. is

allowed and it is ordered that the accused-petitioner Dinesh S/o

Ganeshram shall be enlarged on bail in F.I.R. No.55/2022, Police

Station Khinvsar, District Nagaur provided he furnishes a personal

bond in the sum of Rs.1,00,000/- with two sureties of Rs.50,000/-

each to the satisfaction of the learned trial Judge for his

appearance before the court concerned on all the dates of hearing

as and when called upon to do so.

(MANOJ KUMAR GARG),J 161-prashant/-

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