Rakesh Kumar S/O Shri Bhagwanaram vs Umardeen Khan
2022 Latest Caselaw 3469 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 129/2022

                                   Rakesh Kumar S/o Shri Bhagwanaram
                                                                                                     ----Petitioner
                                                                      Versus
                                   Umardeen Khan,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Intjar Ali For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

Six weeks' time is granted to remove the defect/s, failing

which the present Civil Contempt Petition shall stand dismissed

without further reference to the Court.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /13

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