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Union Of India vs Madhu Kumar Son Of Shri Brij Mohan ...
2022 Latest Caselaw 3456 Raj/2

Citation : 2022 Latest Caselaw 3456 Raj/2
Judgement Date : 29 April, 2022

Rajasthan High Court
Union Of India vs Madhu Kumar Son Of Shri Brij Mohan ... on 29 April, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 3473/2022

                                   Union Of India
                                                                                                      ----Petitioner
                                                                       Versus
                                   Madhu Kumar Son Of Shri Brij Mohan Machiwal
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Asad Sheikh for Mr. P C Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

It is contended by counsel for the petitioner that PF and

Notices have been filed.

Office is directed to check & tag the same and issue notices

to the respondent/s.

List after service.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /17

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